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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Tripura - Subsection

Section 19(1)(c) in Tripura Town and Country Planning Act, 1975

(c)include the Zoning Regulations to regulate within each zone the location, height, number of stores and size and number of buildings and other structures, the size of yards, courts, and other open spaces and the use of buildings, structures and land;