Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] Union of India - Subsection Section 41(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961 (2)Stacking of cargo shall be made on firm foundation not liable to settle and the weight of the cargo shall be as not to overload the floors.
