Madhya Pradesh High Court
Nilesh vs The State Of Madhya Pradesh on 2 August, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6008 of 2022 (NILESH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 02-08-2022 Parties through their counsel.
As prayed list this appeal along with Cr.A. 5985/2022 for final hearing in due course.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
MISHRA
Signature Not Verified
SAN
Digitally signed by ARVIND KUMAR
MISHRA
Date: 2022.08.03 13:22:50 IST