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Madhya Pradesh High Court

Nilesh vs The State Of Madhya Pradesh on 2 August, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6008 of 2022 (NILESH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 02-08-2022 Parties through their counsel.

As prayed list this appeal along with Cr.A. 5985/2022 for final hearing in due course.



                                     (SUJOY PAUL)                                  (PRAKASH CHANDRA GUPTA)
                                        JUDGE                                               JUDGE

                                   MISHRA




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Date: 2022.08.03 13:22:50 IST