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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(g)[* * *] [Clause (g) and the Explanation and illustration omitted by G.S.R. 425(E), dated 17-7-2006 (w.e.f 13-1-2007).]
(gg)[ "lot" means- [Inserted by G.S.R. 425(E), dated 17-7-2006 (w.e.f. 13-1-2007).]
(i)in the case of packages which have been stored, the total number of such packages stored; and
(ii)in the case of packages which are on or at the end of the packing line, the maximum hourly output of packages; ]