Delhi High Court - Orders
Laxman Singh (Deceased) Thr Lrs vs Haveli Ram (Deceased) Thr Lrs on 9 December, 2022
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1482/2019, CM APPL. 45040/2019 & CM APPL. 3512/2022
LAXMAN SINGH (DECEASED) THR LRS. ..... Petitioners
Through: Mr. R.K. Jain, Advocate with Ms.
Shivani, Advocate.
versus
HAVELI RAM (DECEASED) THR LRS. ..... Respondents
Through: Mr. K. Venkatraman, Advocate for
Mr. D.K. Chawla, Advocate for LR of
R-1.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 09.12.2022 [ The proceeding has been conducted through Hybrid mode ]
1. At joint request, list on 10.07.2023.
TUSHAR RAO GEDELA, J DECEMBER 9, 2022/nd Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:12.12.2022 17:02:03