Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 23 in Tamil Nadu Educational Rules 23. Every school building shall be maintained in substantial repair and in a clean condition. It shall be subject to inspection by the District Educational Officer and such officers of the Health and Engineering departments as Government may direct.
