Delhi High Court - Orders
Aditya Birla Finance Ltd vs Anjali Nag And Ors on 9 October, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 771/2023
ADITYA BIRLA FINANCE LTD. ..... Petitioner
Through: Mr. Aman Vashisht, Adv. (VC).
versus
ANJALI NAG AND ORS ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 09.10.2023
1. None appears on behalf of the respondent.
2. Issue fresh notice on taking necessary steps by the petitioner through all permissible modes including electronically. Dasti in addition.
3. List on 04.12.2023.
SACHIN DATTA, J OCTOBER 9, 2023/AT This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2023 at 23:00:18