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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Haryana - Subsection

Section 56(2) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

(2)If the payment is required to be made in cash from departmental chest the payment order shall be recorded as under :-"Pay by cash out of Chest Rs. ___________ (Rupees________________)" And for payment by Cheque the pay order shall run as under :"Pay by cheque Rs _______(Rupees _________________________ only)".