Section 3 in Puducherry Limitation (Repeal of Local Laws) Act, 1994
3. Repeal of the local laws relating to limitation.
- All local laws in force in the Union territory of Puducherry or any area thereof, corresponding to the Limitation Act, 1963 (Central Act 31 of 1963) (hereinafter referred to as the Limitation Act) shall stand repealed from the date of coming into force of this Act.
