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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(b) in The Haryana Khadi and Village Industries Board Contributory Provident Fund Regulations, 1975

(b)Any amount, if a subscriber resigns his employment under the Board, within five years of the commencement thereof otherwise than by reason of Superannuation or a declaration by competent medical authority that he is unfit for further services; and