Section 8(2) in The U.P. Dookan Aur Vanijya Adhisthan Adhiniyam, 1962
(2)The choice of a close day not being a close day which is a public holiday shall, subject to the approval of the authority appointed by the State Government in this behalf, rest with the employer. A notice specifying all close days shall be prominently displayed by the employer in a conspicuous place in the shop or commercial establishment.
