Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(b) in The Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000

(b)an Association representing the persons desirous of joining in a single application provided,however, that the application shall disclose the names of all the persons on whose behalf it has been filed.