Section 9(3) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007
(3)The pass shall have a distinct colour and shape, as may be determined by the Home Department from time to time and the tourist pass shall be displayed on window screen of the vehicle:Provided that if a tourist pass is issued for more than one restricted road, a consolidated pass shall be issued on payment of fee as provided in sub-section (3), in such form as may be specified by a notification;Provided further that the State Government may in the public interest regulate the number of tourist permits on the restricted roads for which such permit can be issued.
