Supreme Court - Daily Orders
Swaraj Engines Ltd. vs Punjab State Industrial Dev. ... on 31 January, 2018
Bench: Arun Mishra, Amitava Roy
ITEM NO.114 COURT NO.10 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).3583/2008
SWARAJ ENGINES LTD. Appellant(s)
VERSUS
PUNJAB STATE INDUSTRIAL DEV. CORPN.LTD. Respondent(s)
Date : 31-01-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Appellant(s) Mr. P.S. Patwalia,Sr.Adv.
Mr. Atishi Dipankar,AOR
For Respondent(s) Mr. Manoj Prasad,Sr.Adv.
Mr. Arun K. Sinha,AOR
Mr. Sinha Shrey Nikhilesh,Adv.
Mr. Sumit Sinha,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 7.2.2018, as prayed for.
(Sarita Purohit) (Jagdish Chander) Court master Branch Officer Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2018.02.01 16:43:35 IST Reason: