Delhi High Court - Orders
M/S Theme Engineering Services Pvt. Ltd vs National Highways Authority Of India on 8 July, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~87
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9069/2025, CM APPL. 38598/2025
M/S THEME ENGINEERING SERVICES PVT. LTD. .....Petitioner
Through: Mr. Arvind Nayar (Sr. Adv) along
with Ms. Nandadevi Deka, Mr. Rohan
Chandra, Mr. Shashwat Pratyush, Ms.
Shubhra Sharma, Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 08.07.2025
1. Arguments heard.
2. Judgment is reserved.
SACHIN DATTA, J
JULY 8, 2025/at
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