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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(b) in Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973

(b)a report in Form 'B' every week as long as the [work-stoppage] [Substituted for the words 'stoppage of works' vide, S.O. 1728, dated 23rd November, 1976, published in Bihar Gazette, (Extra-ordinary) on 11.1976.] continues, within three days of the expiry of the week to which the report relates;