Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 104(4)] [Section 104] [Entire Act]

State of Kerala - Subsection

Section 104(4)(g) in The Kerala Panchayat Buildings Rules, 2011

(g)Locks of such toilet doors shall be of a type that can be opened from outside in case of emergency.