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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(2)(i) in The Central Government Account (Receipts and Payments) Rules, 1983

(i)salary to the extent of the first four hundred rupees and two third of the remainder in execution of any decree other than a decree for maintenance.