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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(i) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(i)[That the upper age limit mentioned above shall be relaxed:- [Substituted for '(i)' Vide Notification No. F.7(2) DOP/A-II/84 dated 30.4.2001.]