Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in The Coal Mines Pension Scheme, 1998

(3)The amount of monthly widow or widower pension payable on the death of an employee after the date of [superannuation or date of his retirement,] shall be equal to sixty per cent. of the monthly pension of the employee as on the date of his/her death or not less than rupees two hundred and fifty.