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[Cites 0, Cited by 0] [Section 115D(1)] [Section 115D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 115D(1)(c) in Andhra Pradesh Co-Operative Societies Act, 1964

(c)Every group borrower or a group depositor which is an associate member as described under Section 20 shall be entitled to vote through one delegate nominated by the group.