Madhya Pradesh High Court
Ajay Jaiswal vs The State Of Madhya Pradesh on 14 August, 2020
Author: Anjuli Palo
Bench: Anjuli Palo
1 MCRC-25175-2020 The High Court Of Madhya Pradesh MCRC-25175-2020 (AJAY JAISWAL Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 14-08-2020 Heard through Video Conferencing. Parties through their counsel. Case diary is not available. It be called for positively before the date of hearing.
List the case in the next week.
(SMT. ANJULI PALO) JUDGE vidya Digitally signed by SREEVIDYA Date: 2020.08.14 15:07:58 +05'30'