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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Himachal Pradesh - Subsection

Section 28(2)(d) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999

(d)the custody and restoration of lost property and terms and conditions under which lost property may be restored to the person entitled thereto under section 26;