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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(1) in The M.P. Legislative Assembly Members (Free Transit by Railway) Rules, 1978

(1)From a place within the State to a place outside the State that much journey as is between the [last railway station within the State] [Substituted by Notification No. 3155-F-4-81-XXI-A (P A.), dated 5-2-1981.] and the destination outside the State.