Punjab-Haryana High Court
Pardeep Kumar Tyagi vs State Of Haryana And Others on 16 November, 2009
Author: Jasbir Singh
Bench: Jasbir Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CIVIL WRIT PETITION No.2656 of 2009
DATE OF DECISION: November 16, 2009.
Pardeep Kumar Tyagi ...Petitioner
Versus
State of Haryana and others ...Respondents
CORAM: HON'BLE MR. JUSTICE JASBIR SINGH
Present: Mr. Surinder Mohan Sharma, Advocate,
for the petitioner.
Mr. H.S.Hooda, Advocate General, Haryana, with
Mr. R.D.Sharma, Deputy Advocate General, Haryana.
Mr. Satish Chauhan, Advocate, for Gram Panchayat.
*****
JASBIR SINGH, J.
ORDER
For orders, see Civil Writ Petition No.9180 of 2009.
November 16, 2009. ( JASBIR SINGH ) vinod * JUDGE