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Punjab-Haryana High Court

Pardeep Kumar Tyagi vs State Of Haryana And Others on 16 November, 2009

Author: Jasbir Singh

Bench: Jasbir Singh

     IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH



                         CIVIL WRIT PETITION No.2656 of 2009

                       DATE OF DECISION: November 16, 2009.



Pardeep Kumar Tyagi                                    ...Petitioner

                              Versus

State of Haryana and others                         ...Respondents


CORAM: HON'BLE MR. JUSTICE JASBIR SINGH

Present:   Mr. Surinder Mohan Sharma, Advocate,
           for the petitioner.

           Mr. H.S.Hooda, Advocate General, Haryana, with
           Mr. R.D.Sharma, Deputy Advocate General, Haryana.

           Mr. Satish Chauhan, Advocate, for Gram Panchayat.
                               *****

JASBIR SINGH, J.

ORDER

For orders, see Civil Writ Petition No.9180 of 2009.

November 16, 2009. ( JASBIR SINGH ) vinod * JUDGE