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Union of India - Section

Section 66 in The Gas Cylinders Rules, 2016

66. Power to exempt.

- If the Chief Controller is satisfied that in respect of any cylinder or any mode of conveyance, any of the requirements of these rules may be safely suspended or modified, he may, by written order, authorize such suspension or modification for such period and under such condition as he may think fit and such order may be revoked at any time:Provided that the reasons for such suspension or modification shall be recorded in writing.