Section 2(9b)(d) in The Maharashtra Prevention of Fragmentation and Consolidation of Holdings Act, 1947

[Cites 0, Cited by 0] [Section 2(9b)] [Section 2] [Entire Act]

(d)[* * * *] [Sub-clause (d) was omitted by Maharashtra Adaptation of Laws (State and Concurrent Subjects) Order, 1960.]

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