Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 356(2)] [Section 356] [Entire Act] State of West Bengal - Subsection Section 356(2)(k) in The West Bengal Motor Vehicles Rules, 1989 (k)to organise lectures, and arrange conferences and seminars on road safety for the exchange of ideas, experience and information on road safety and prevention of accident;