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Supreme Court - Daily Orders

Bhupendra Rajaram Gupta vs Sakhubai Shankar Ghatal on 6 May, 2019

Bench: R. Banumathi, R. Subhash Reddy

     ITEM NO.2                          COURT NO.7                 SECTION IX

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).11325-11326/2019

     (Arising out of impugned final judgment and order dated 12-06-2018
     in WP No. 7179/2017 18-07-2018 in RP No. 19872/2018 in W.P.No. 7179
     of 2017 passed by the High Court Of Judicature At Bombay)

     BHUPENDRA RAJARAM GUPTA & ANR.                                  Petitioner(s)

                                                VERSUS

     SAKHUBAI SHANKAR GHATAL & ORS.                     Respondent(s)
     (FOR ADMISSION and I.R. and IA No.63150/2019-EXEMPTION FROM FILING
     O.T. )

     Date : 06-05-2019 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE R. BANUMATHI
                         HON'BLE MR. JUSTICE R. SUBHASH REDDY


     For Petitioner(s)             Mr. R. Venkataramani,Sr.Adv.
                                   Mr. Shivaji M. Jadhav,Adv.
                                   Mr. Anish R. Shah,Adv.
                                   Ms. Qurratulain,Adv.
                                   Mr. Nicholas Choudhury,Adv.
                                   Mr. Brij Kishor Sah,Adv.
                                   Mr. Bandela Kranthi Kumar,Adv.
                                   Mr. Shiv Ram Pandey,Adv.
                                   Mr. S.K. Jain,Adv.
                                   Mr. Yash Raj Bundela,Adv.
                                   Mr. Praveen,Dav.
                                   M/S. S.M Jadhav And Company, AOR

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

At the request of the learned counsel for the petitioner, list the matter on 8th July, 2019.

Signature Not Verified Digitally signed by MADHU BALA Date: 2019.05.07 15:32:00 IST Reason:

(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER