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[Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(4)(v) in Purba Medinipur University Act, 2017

(v)not more than four teaches, not belonging to the same Department, participating in the subjects concerned elected by such teachers from amongst themselves in such manner as may be provided by the Statutes: