Bombay High Court
Aqua Pump Industries And Another vs Texmo Pipes And Products Ltd. And 2 ... on 15 February, 2019
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
ssp M comip 1504 of 2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL IP SUIT NO.1504 OF 2018
Aqua Pump Industries & Anr. ... Plaintiffs
versus
Texmo Pipes and Products Ltd. & Ors. ... Defendants
Ms. Poonam Teddu I/by Mr. Mahesh Mahadgut, for Plaintiff.
CORAM: S.J. KATHAWALLA, J.
DATE: 15th FEBRUARY, 2019 P.C.:
1. Not on board. Upon mentioning, taken on board.
2. Returnable date to serve Writ of Summons on the Defendants is extended upto 15th March, 2019.
( S.J.KATHAWALLA, J. ) 1/1 ::: Uploaded on - 16/02/2019 ::: Downloaded on - 17/02/2019 00:13:23 :::