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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(1)(f) in Sanjay Gandhi Post-Graduate Institute of Medical Sciences Act, 1983

(f)the tenure of office, salaries and allowances and other conditions of service of the officers, teachers and employees of the Institute;