Supreme Court - Daily Orders
The State Of Himachal Pradesh vs Himachal Pradesh High Court Non ... on 11 September, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.63 COURT NO.15 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11322/2023
(Arising out of impugned final judgment and order dated 09-01-2023
in CWP No. 534/2018 passed by the High Court Of Himachal Pradesh At
Shimla)
THE STATE OF HIMACHAL PRADESH & ANR. Petitioner(s)
VERSUS
HIMACHAL PRADESH HIGH COURT NON GAZETTED
EMPLOYEES/OFFICIAL EMPLOYEES ASSOCIATION & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.92078/2023-CONDONATION OF DELAY IN
FILING )
Date : 11-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Vishwanathan Iyer, Adv.
Anand Sharma, Adv.
Shimpy Sharma, dv.
Arman Sharma, Adv.
Jyoti Mehra, Adv,
Mr. Sandeep Jindal, AOR
For Respondent(s) Mr. Pinaki Mishra, Sr. Adv.
Ms. Mayuri Raghuvanshi, AOR
Mr. Vyom Raghuvanshi, Adv.
Ms. Akanksha Rathore, Adv.
Mr. Dhruv Sharma, Adv.
Mr. G L. Rawal, Sr. Adv.
Mr. Varinder Kumar Sharma, AOR
Mr. Shantanu Sharma, Adv.
Ms. Deeksha Gaur, Adv.
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by Neetu Sachdeva Date: 2023.09.12 At the request of learned counsel for the petitioner(s), 16:48:55 IST Reason: two weeks’ time is granted to file rejoinder affidavit.
Contd..
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Interim order is continued till the next date of hearing.
List on 13.10.2023.
(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)