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Union of India - Section

Section 4 in The Armed Forces Tribunal (Practice) Rules, 2009

4. Date and signature.

—A party required to affix his signature shall also state his name in capital letters near his signature and, initial or sign at the bottom of each page and shall also put date beneath his signature on the last page. Explanation. —The expression ‘signature' or 'initial' includes thumb-mark. ___________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.