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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1)(ii) in The Bihar Non-Government Educational Institution (Taking Over) Act, 1988

(ii)makes any statement which is false or which he does not believe to be true in any book account, return or other document which is required by any order made under this Act to submit: