Supreme Court of India
Dhanraj Jain And Anr. vs B.N. Biswas And Anr. on 2 February, 1983
Equivalent citations: 1983(1)CRIMES729(SC), 1983(1)SCALE99, 1984SUPP(1)SCC646, AIRONLINE 1983 SC 45
Bench: O. Chinnappa Reddy, S. Murtaza Fazal Ali
ORDER
1. This appeal is directed against that order framing charges and at this stage we are not inclined to Interfere because it will be open to the accused to make all his submissions during the trial. The appeal is accordingly dismissed.