Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 37 in The Indian Port Health Rules, 1955 37. A healthy ship shall be given free pratique but, if it has come from a smallpox infected area, the measures specified in Cls. (i) and (ii) of sub-rule 36 may be taken by the Health Officer.
