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[Cites 0, Cited by 0] [Section 982] [Entire Act]

Bengal Presidency - Subsection

Section 982(d) in Police Regulations, Bengal , 1943

(d)Before depositing kit when proceeding on leave, every officer must have each kit carefully washed and Superintendents are entitled to detain in the lines, until this has been done, any officer who neglects this regulation.