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[Cites 0, Cited by 0] [Section 150] [Entire Act]

State of Punjab - Subsection

Section 150(3) in Punjab Regional and Town Planning and Development Act, 1995

(3)If any question arises as to whether any person was a whole time employee of the Punjab Housing Development Board before the date referred to in sub- section (1), the question shall be referred to the State Government whose decision shall be final.