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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(xiii) in Haryana Municipal (Control of Vehicles and Carts Drawn By Animals) Bye-laws, 1978

(xiii)that he shall not carry or permit to be carried on a licensed vehicle, of which he is incharge, any article which projects more than one foot from the side or more than three feet from the front or rear of such vehicles;