Section 6(1)(a) in The Salaries And Allowances Of Officers Of Parliament Act, 1953

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Union of India - Subsection

Section 6(1)(a) in The Salaries And Allowances Of Officers Of Parliament Act, 1953

(a)travelling allowances for himself and the members of his family and for the transport of his and his family's effects:

(i)in respect of the journey to Delhi from his usual place of residence outside Delhi for assuming office, and

(ii)in respect of the journey from Delhi to his usual place of residence outside Delhi on relinquishing office; and