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State of Punjab - Section

Section 91 in The Punjab Motor Vehicles Rules, 1989

91. Prohibition of use of force to collect passengers

. [Section 96(2)(xxvii)] - No driver or conductor of a public service vehicle or agent for the sale of tickets shall touch, annoy or use force to any person with the object of inducing that person or any other to travel in any public service vehicle or shout loudly or use any horn, bell, gong, whistle, gramophone, megaphone, loudspeaker, musical instrument or other device for creating loud noise with the object of attracting passengers.