Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1) in Telangana Land Revenue (Enhancement) Act, 1967

(1)in relation to the Andhra area the standard assessment payable under the Andhra Pradesh (Andhra Area) Land Revenue Assessments (Standardisation) Act. 1956;