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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(7)(a) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(a)No employer shall allow lifting appliance, loose gear, lifting device, or conveying and transport equipment to be used by dock workers which does not comply with regulations 17 (4), 27, 40 to 49, 51, 52 (1) to (4), 54, 57 (1) to (4) & (6) to (7), 59 (1) to (3), 60, 62, 87 and 88.