Patna High Court - Orders
Abhay Kumar Mishra vs The Union Of India & Ors on 16 November, 2016
Author: Vikash Jain
Bench: Vikash Jain
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8640 of 2016
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Abhay Kumar Mishra
.... .... Petitioner
Versus
The Union of India & Ors
.... .... Respondents
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Appearance :
For the Petitioner : Mr. Prabhat Ranjan, Advocate
For the Respondents : Mr. Lalit Kishore- Pr. AAG 1
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
And
HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE)
2 16-11-2016List for hearing after disposal of SLP (C) Nos. 29749- 29763 of 2016.
Liberty is given to the parties to apply for early hearing after decision of the Supreme Court.
(Hemant Gupta, ACJ)
B.T/- (Vikash Jain, J)
U