Patna High Court - Orders
Rama Nand Singh vs The State Of Bihar & Ors on 2 January, 2019
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.2080 of 2018
In
Civil Writ Jurisdiction Case No.14663 of 2017
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Rama Nand Singh
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Mukul Prasad
For the Respondent/s : Mr.Durgesh Nandan - Aag 14
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CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
3 02-01-2019The learned counsel for the respondents/ opposite parties prays for four weeks' time for filing supplementary show cause. Let the same be done.
List this case after four weeks.
(Mohit Kumar Shah, J) rinkee/-
U