Bombay High Court
Dewan Housing Finance Corp. Ltd. (Dhfl) ... vs State Of Maharashtra And Ors on 24 July, 2019
Bench: A.A. Sayed, Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 18551 OF 2019
Dewan Housing Finance Corp. Ltd. (dhfl) ....Petitioner
Through Pravin M Shinde
V/S
State Of Maharashtra And Ors ....Respondent
Mr. Siddharth Samantaray a/w Ms. Dimple Tejani i/by MR.Sanjay Anabhawane For Petitioner. Mr. V.S. Gokhale, B Panel counsel for State/R. No. 1 To 4.
CORAM : A.A. SAYED &
PRAKASH D. NAIK, JJ
DATE : 24th July, 2019
P.C. :
At the request of learned AGP for State, Stand over to 31/07/2019. High on Board.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 24/07/2019 ::: Downloaded on - 25/07/2019 04:46:07 :::