Madhya Pradesh High Court
Union Of India vs Garnish Electronics Pvt.Ltd. Through ... on 18 August, 2025
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 CRR-4945-2023
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
CRR No. 4945 of 2023
(UNION OF INDIA Vs GARNISH ELECTRONICS PVT.LTD. THROUGH DIRECTOR RUBI )
Dated : 18-08-2025
Shri Manoj Kumar Soni - Advocate for the petitioner.
Shri Rishiraj Trivedi, Adv. for the respondent-Ajay Kumar who
happens to be the husband of the owner of the vehicle, takes notice in Cri.R. 4945/2023.
Office is directed to reflect the name of Shri Rishiraj Trivedi, Adv. on behalf the respondent in the daily cause list. Shri Trivedi is also directed to file Vakalatnama and seek instructions in the matter.
Let the matter be listed after two weeks.
(SUBODH ABHYANKAR) JUDGE moni Signature Not Verified Signed by: MONI RAJU Signing time: 18-08- 2025 18:01:06