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Union of India - Section

Section 7 in The Taxation Laws (Amendment) Act, 2007

7. Amendment of section 10A.-

In section 10A of the principal Act, in sub- section (2), in clause (a), for the words, letter, brackets and figures" clause (a) of sub- section (4) of section 8", the words, brackets and figures" sub- section (4) of section 8" shall be substituted.