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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(3)In case of death, such Summary Medical Report shall be accompanied with a copy of Medical Certification of Cause of Death under the Birth and Death Registration Act, 1969 [Act No. 18 of 1969] as amended from time to time.